LexBIPIN CHANDER NEGI
5,393 recorded High Court judgment(s) · 2018–2026
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 5393 |
Disposal nature
| Disposed Off | 3750 |
| Allowed | 570 |
| Dismissed | 555 |
| Dismissed as withdrawn | 477 |
| Abated | 14 |
| Dismissed/Rule Discharged | 8 |
| Dissmiss For Default/Non-Prosecution | 6 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 3 |
Recent judgments
- SANSAR CHAND v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-06-05)
- SUNITA v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-06-05)
- LEKH RAJ v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-05-29)
- SAPNA v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-05-29)
- NEW INDIA ASSURANCE COMPANY LTD v. BISHANI DEVI — Himachal Pradesh High Court (2026-05-29)
- ICICI LOMBARD GENERAL INSURANCE COMPANY LTD v. RAJ KUMARI AND ORS — Himachal Pradesh High Court (2026-05-29)
- OM PARKASH v. HIMACHAL PRADESH GRAMIN BANK — Himachal Pradesh High Court (2026-05-22)
- NAVAL v. State of H.P. — Himachal Pradesh High Court (2026-05-22)
- OM PARKASH v. HIMACHAL PRADESH GRAMIN BANK — Himachal Pradesh High Court (2026-05-22)
- JIT PAL VASHISTHA v. UNION OF INDIA AND OTHERS — Himachal Pradesh High Court (2026-05-22)