BINOD KR. ROY

24 recorded High Court judgment(s) · 2006–2009

Courts

Disposal nature

Recent judgments

• Shanti Devi v. State of Sikkim and ano. — Sikkim High Court (2009-11-24)
• Jorgay Namka v. State of Sikkim and Ors. — Sikkim High Court (2008-04-28)
• Ram Kumar Goel and ano. v. tingey Bhutia — Sikkim High Court (2008-03-25)
• Purnima Baraily v. CCRA — Sikkim High Court (2008-03-12)
• Lok Prasad Sharma v. commissioner for Khadi and Village Industries and ors. — Sikkim High Court (2008-03-11)
• Tara Rai and Others v. State of Sikkim and Others — Sikkim High Court (2007-12-19)
• Rupnarayan Pradhan and another v. State of Sikkim — Sikkim High Court (2007-03-23)
• Harry Ram Pradhan and Ors. v. State of Sikkim and Ors. — Sikkim High Court (2007-03-06)
• Upendra Nath Dubey v. State of Sikkim and Ors. — Sikkim High Court (2007-03-05)
• Upendra Nath Dubey v. L.P. Barfungpa, Addl. secy. H.R.D.D. — Sikkim High Court (2007-03-05)