BILAL NAZKI,V.V.S.RAO,G.CHANDRAIAH
27 recorded High Court judgment(s) · 2006–2006
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| Telangana High Court | 27 |
Disposal nature
| DISMISSED NO COSTS | 27 |
Recent judgments
- Miss. Annamma Joseph, v. Government of Andhra Pradesh, — Telangana High Court (2006-10-24)
- Boorgupalli Shivarama Krishna, v. The District Registrar, — Telangana High Court (2006-10-24)
- Boorgupalli Shivarama Krishna v. The District Registrar, — Telangana High Court (2006-10-24)
- Savvapathi Balachander, v. The Sub Registrar, — Telangana High Court (2006-10-24)
- Yanala.Malleshwari, v. Smt Ananthula Sayamma, — Telangana High Court (2006-10-24)
- P. Lalitha, v. Sub Registrar, Maheswaram, — Telangana High Court (2006-10-24)
- Shri Gaddam Bala Krishna Goud, v. The Sub-Registrar, Registration and Stamps, — Telangana High Court (2006-10-24)
- Gunda Balaraju, v. The Joint Sub REgistrar-I, — Telangana High Court (2006-10-24)
- T. Shravan Kumar Goud v. Sub Registrar, Maheswaram, — Telangana High Court (2006-10-24)
- Ainavolu Ram Gopal Reddy v. State of Andhra Pradesh — Telangana High Court (2006-10-24)
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