LexBILAL NAZKI,S.ANANDA REDDY
1,284 recorded High Court judgment(s) · 2004–2007
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1284 |
Disposal nature
| DISPOSED OF NO COSTS | 498 |
| DISMISSED NO COSTS | 452 |
| ALLOWED NO COSTS | 149 |
| DISMISSED | 99 |
| WITHDRAWN | 64 |
| DISMISSED AS INFRUCTUOUS | 6 |
| DISMISSED FOR DEFAULT | 4 |
| (unspecified) | 4 |
Recent judgments
- M/s. Oil AND Natural Gas Corporation Ltd., Godavari Bhavan v. Commercial Tax Officer, Aloct Gardnes, — Telangana High Court (2007-10-05)
- M/s.Southern Power Distribution Company of AP Limited v. The Commercial Tax Officer-II, Tirupati — Telangana High Court (2007-10-01)
- M/s. Southern Power Distribution Company of A.P. v. Commercial Tax Officer - II, — Telangana High Court (2007-10-01)
- VST Industries Limited, Azamabad, Hyderabad-500 020 v. The Deputy Commissioner of Central Excise, Hyderabad — Telangana High Court (2007-09-24)
- M/s.Koya AND Company Constructions Pvt Ltd. v. The Additional Commissioner (CT) (Legal), office — Telangana High Court (2007-09-24)
- MSTC Limited (A Government of India Enterprise) v. The Joint Commissioner (CT) Legal, — Telangana High Court (2007-08-30)
- M/s.Prabhakar Reddy AND Co. 6-51, Bhavani Colony, v. The Commercial Tax Officer, — Telangana High Court (2007-08-30)
- M/s. Sidhartha Enterprises, v. The Joint Commissioner of Commerical Tax Officer, — Telangana High Court (2007-08-30)
- MSTC Limited,(A Government of India Enterprise), 6th floor v. Joint Commissioner (CT)Legal, O/o.Commissioner — Telangana High Court (2007-08-30)
- M/s. Hindusthan Zinc Limited, Zinc Smelter, Visakhapatnam, v. The Assistant Commissioner (CT) — Telangana High Court (2007-08-30)