LexBILAL NAZKI,R.SUBHASH REDDY
526 recorded High Court judgment(s) · 2005–2007
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 526 |
Disposal nature
| DISMISSED | 288 |
| DISPOSED OF NO COSTS | 136 |
| DISMISSED NO COSTS | 47 |
| WITHDRAWN | 26 |
| ALLOWED NO COSTS | 23 |
| (unspecified) | 5 |
| CLOSED NO COSTS | 1 |
Recent judgments
- Govt.of A.P.rep.by its Prl.Secty.Revenue Dept., v. Smt.V.Lingamma, — Telangana High Court (2007-06-08)
- Government of Andhra Pradesh rep by v. Smt. V. Lingamma W/o Late V. malla Reddy — Telangana High Court (2007-06-08)
- K.Malayadri, v. The Govt of A._P., rep by its Secretary, — Telangana High Court (2007-06-08)
- Mr.Sanjay Mutha, v. Dr.Mrs.Jayasree Desai, — Telangana High Court (2007-06-08)
- Palem Sreedhara Babu, v. Government of Andhra Pradesh, — Telangana High Court (2006-12-15)
- Syed Azam v. Government of Andhra Pradesh, — Telangana High Court (2006-07-14)
- PANTHAM BAPAMANI AND 3 ORS v. SEC.A.P.BOODANA YAGNA BOARD HYD AND 15 ORS — Telangana High Court (2006-04-06)
- C. Shashi Kumar, v. Government of Andhra Pradesh — Telangana High Court (2006-04-06)
- Murarisetty Surya Kanthamma, v. Central Bank of India, — Telangana High Court (2006-04-06)
- Nimmada Prasad, S/o Ramarao v. The Government of Andhra PRadesh, Department — Telangana High Court (2006-04-06)