BILAL NAZKI,P.S.NARAYANA

169 recorded High Court judgment(s) · 2004–2005

Courts

Disposal nature

Recent judgments

• R. Rama Laxmi, v. Artillery Center, — Telangana High Court (2005-07-01)
• G.Kondaiah, v. Artillery Center, Golconda, — Telangana High Court (2005-07-01)
• T. Jamuna Bai, v. Artillery Center, Golconda, — Telangana High Court (2005-07-01)
• Smt. A. Kalavathi, v. Artillery Centre, — Telangana High Court (2005-07-01)
• Mr. B. Jagadeeshwar Rao, v. Artillery Center, — Telangana High Court (2005-07-01)
• Mr. A.Sailu, v. Artillerty Center, Golconda, — Telangana High Court (2005-07-01)
• Smt. P. Kamalamma, v. Artillery Center, Golconda, — Telangana High Court (2005-07-01)
• Pradeep Singh, v. Artillery Center, Golconda, Hyderabad — Telangana High Court (2005-07-01)
• A. Narayana, v. Artillery Center, — Telangana High Court (2005-07-01)
• MR. K. ANAJAIAH, , ANJANEYULU, v. Artillery Center, Golconda, — Telangana High Court (2005-07-01)