LexBILAL NAZKI,NOOTY RAMAMOHANA RAO
648 recorded High Court judgment(s) · 2006–2007
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 646 |
| Andhra Pradesh High Court | 2 |
Disposal nature
| DISPOSED OF NO COSTS | 283 |
| DISMISSED NO COSTS | 136 |
| ALLOWED NO COSTS | 121 |
| WITHDRAWN | 45 |
| ALLOWED WITH COSTS | 26 |
| DISMISSED | 12 |
| DISMISSED FOR DEFAULT | 12 |
| ALLOWED REMAND NO COSTS | 8 |
Recent judgments
- M/s.Central Power Distribution Company of A.P.Limited, v. State of Andhra Pradesh represented by its — Telangana High Court (2007-12-31)
- M/s. DCM Shriram Consolidated Ltd. a Company v. State of Andhra Pradesh Rep by the Secretary, — Telangana High Court (2007-12-31)
- M/s.Transmission Corporation of AP.Limited, Vidyut soudha v. State of Andhra Pradesh, rep.by its Principal Secretary — Telangana High Court (2007-12-31)
- Gangula Narasimha v. Govt. of A.P. rep by its Principal Secretary, — Telangana High Court (2007-12-31)
- M/s. Indian Aluminium Company Limited v. The Secrtary to Government, Law Department, — Telangana High Court (2007-12-31)
- M/s.Transmission Corporation of A.P.Limited, v. State of Andhra Pradesh (represented by its Principal — Telangana High Court (2007-12-31)
- M/s.Reliance Communications Ltd., v. Commercial Tax Officer, — Telangana High Court (2007-12-31)
- M/s.Southern Power Distribution Company of A.P. Ltd. v. Commercial Tax Officer, — Telangana High Court (2007-12-31)
- M/s. Central Power Distribution Company of v. State of Andhra Pradesh repby Principal Secretary — Telangana High Court (2007-12-31)
- M/s. Southern Power Distribution Company of A.P. Limited, v. Commercial Tax Officer, — Telangana High Court (2007-12-31)