BILAL NAZKI,M.VENKATESWARA REDDY

45 recorded High Court judgment(s) · 2006–2007

Courts

Disposal nature

Recent judgments

• E.Gopal Reddy v. The Secretary to Government — Telangana High Court (2007-04-27)
• The Public Prosecutor, v. K.Jogiah — Telangana High Court (2007-01-05)
• Smt.K.Swarna Kumari v. Govt. of Andhra Pradesh — Telangana High Court (2006-12-29)
• T.Narasimha Swamy v. The Registrar (Administration) — Telangana High Court (2006-10-24)
• Thirakala sreekanth, v. State Of A.P., rep. by Public Prosecutor. — Telangana High Court (2006-10-24)
• M.Kanthamma, v. The Registrar (Administration) High Court of Andhra — Telangana High Court (2006-10-13)
• Mohammed Rafi, v. The Director General AND Inspector General of Police, — Telangana High Court (2006-09-04)
• Smt.Shaik Razia v. State of Andhra Pradesh — Telangana High Court (2006-08-30)
• H.Peda Krishna v. The Registrar (Admini.,) High Court of AP., — Telangana High Court (2006-08-30)
• The Public Prosecutor v. Gurram Satyam , Sattaiah — Telangana High Court (2006-08-14)