BILAL NAZKI,K.C.BHANU

114 recorded High Court judgment(s) · 2005–2006

Courts

Disposal nature

Recent judgments

• M.V.S. Girija Kumari, v. The Government of A.P., — Telangana High Court (2006-09-01)
• Annam Nagaraj, v. The Government of Andhra Pradesh, — Telangana High Court (2006-09-01)
• Sambari. Prabhakar, v. The Government of Andhra Pradesh, — Telangana High Court (2006-09-01)
• Nukala Seshaiah, v. The State of Andhra Pradesh, — Telangana High Court (2006-09-01)
• Nukala Seshaiah, v. The Collector and District Magistrate, — Telangana High Court (2006-09-01)
• Nukala Seshaiah v. The Government of Andhra Pradesh — Telangana High Court (2006-09-01)
• Smt. V. Yeshodha, v. State of Andhra Pradesh, — Telangana High Court (2006-06-23)
• Union of India, v. M/s R Wadhumul AND Sons, Civil Engineers AND — Telangana High Court (2006-02-03)
• Integrated Rural Health Women AND Child Education v. Govt. of A.P.rep.by its Principal Secretary, — Telangana High Court (2006-01-28)
• M/s. Hindustan-Ratna JV v. GVPREL-MEE(JV) — Telangana High Court (2006-01-28)