BILAL NAZKI,GOPALA KRISHNA TAMADA

20 recorded High Court judgment(s) · 2003–2010

Courts

Disposal nature

Recent judgments

• The United India Insurance Company Ltd v. Mr.N.Venkatadri — Telangana High Court (2010-07-22)
• V. MASTHANAMMA v. D. EMAJI AND ANOTHER — Telangana High Court (2006-07-14)
• A.Munirathnam v. The District AND Sessions Judge, — Telangana High Court (2005-04-15)
• P.Viswanatha Reddy, s/o Venkat Reddy, v. The High Court of Andhra Pradesh, — Telangana High Court (2005-04-15)
• C.Sampath Kumar, v. The High Court of Andhra Pradesh at Hyderabad, — Telangana High Court (2005-04-15)
• Marati Isthari, v. The Land Reforms-I, — Telangana High Court (2005-04-15)
• M.A. Khader Mohiddin, v. The District AND Sessions Judge, — Telangana High Court (2005-04-15)
• A.Srinivasa Rao, v. High Court of Andhra Pradesh, — Telangana High Court (2005-04-15)
• M.Siddi Ramulu Goud v. The Joint Chief Controller of Explosives — Telangana High Court (2005-04-15)
• Sri Are Babu Janardhana Rao v. The government of Andhra Pradesh — Telangana High Court (2005-04-15)