LexBILAL NAZKI,G.CHANDRAIAH
1,326 recorded High Court judgment(s) · 2004–2006
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1325 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISPOSED OF NO COSTS | 499 |
| DISMISSED | 370 |
| ALLOWED NO COSTS | 279 |
| DISMISSED NO COSTS | 95 |
| WITHDRAWN | 55 |
| CLOSED NO COSTS | 13 |
| DISMISSED FOR DEFAULT | 9 |
| (unspecified) | 3 |
Recent judgments
- B.V.S.S. Sarma, v. Income Tax Officer, — Telangana High Court (2006-10-24)
- G. Subrahmanyam, v. Deputy Commissioner of Income Tax, — Telangana High Court (2006-10-24)
- Pulavarthi Nooka Satyanarayana Murthy, v. Deputy Commissioner of Income Tax, — Telangana High Court (2006-10-24)
- Garimella Ravi Sankara Krishna Ram, v. Deputy Commissioner of Income Tax, — Telangana High Court (2006-10-24)
- M.V. Chinna Rao, v. Deputy Commissioner of Income Tax, — Telangana High Court (2006-10-24)
- G. Venkateswara Rao, v. The Deputy Commissioner of Income Tax, — Telangana High Court (2006-10-24)
- K. Babu Rao, v. Income Tax Officer, — Telangana High Court (2006-10-24)
- S.Satyanarayana, v. Deputy Commissioner of Income Tax, — Telangana High Court (2006-10-24)
- N. Raja Ramakrishna S/o N. Venkata Siva Rao v. Deputy Commissioner of Income Tas, — Telangana High Court (2006-10-24)
- G.Nageswara Rao, v. Deputy Commissioner of Income Tax, — Telangana High Court (2006-10-24)