LexBILAL NAZKI,G.BHAVANI PRASAD
25 recorded High Court judgment(s) · 2007–2007
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 25 |
Disposal nature
| DISMISSED NO COSTS | 9 |
| DISPOSED OF NO COSTS | 9 |
| ALLOWED NO COSTS | 4 |
| PARTLY ALLOWED NO COSTS | 1 |
| DISMISSED FOR DEFAULT | 1 |
| DISMISSED WITH COSTS | 1 |
Recent judgments
- C. Jayamma, v. The District and Sessions Judge, — Telangana High Court (2007-07-13)
- Sri. B. Chandraiah, v. The District and Sessions Judge, — Telangana High Court (2007-07-13)
- Khaja Ghouse Mohiuddin, v. The District and Sessions Judge, — Telangana High Court (2007-07-13)
- R.V. Raghavulu v. Registrar ( Admn) — Telangana High Court (2007-04-20)
- M/s. Goel Enterprises, Ranigunj, v. The Addl. Commissioner of Commercial Taxes (Legal) — Telangana High Court (2007-02-20)
- M/s. Kedia Overseas Ltd., v. Assistant Commissioner of Customs, — Telangana High Court (2007-02-20)
- Aditya Educational society, rep.by its secretary AND v. The Bhimavaram Municipality, rep.by its Commissioner — Telangana High Court (2007-02-20)
- M/s. Shree aidyanath Ayuruvedic Bhavan, v. the Addl. Commissioner of Commercial Taxes ( Legal), — Telangana High Court (2007-02-20)
- M/s. Shalimar AGrotech Ltd., v. Assistant Commissioner of Customs, — Telangana High Court (2007-02-20)
- M/s. Madava Venkata Reddy Sons AND Co., v. The Joint Commissioner of CT (Legal), — Telangana High Court (2007-02-19)