BILAL NAZKI,D.APPA RAO
133 recorded High Court judgment(s) · 2006–2007
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 133 |
Disposal nature
| DISPOSED OF NO COSTS | 48 |
| DISMISSED NO COSTS | 35 |
| ALLOWED NO COSTS | 15 |
| (unspecified) | 13 |
| DISMISSED FOR DEFAULT | 8 |
| DISMISSED | 7 |
| WITHDRAWN | 6 |
| ORDERED | 1 |
Recent judgments
- M/s. N. Radha Ksrishna Reddy AND Company v. The Commercial Tax Officer, Punjagutta Circle, — Telangana High Court (2007-10-08)
- M/s. Kennametal India Limited, v. The Commerical Tax Officer, — Telangana High Court (2007-10-08)
- M/s. Ushakiron Movies, v. The Commercial Tax Officer, — Telangana High Court (2006-06-30)
- M/s.Ushakiron Movies, Ramoji Filim City, v. The Commercial Tax Officer, Vanasthalipuram — Telangana High Court (2006-06-30)
- M/s.Ushakiron Movies, Ramoji Film City v. The Commercial Tax Officer, Vanasthalipuram Circle — Telangana High Court (2006-06-30)
- M/s. Ushakiron Movies, Begumpet, Hyderabad, v. The Commercial Tax officer, Vansathalipuram — Telangana High Court (2006-06-30)
- M/s Ushakiron Movies v. The Commercial Tax officer, — Telangana High Court (2006-06-30)
- M/s. Ushakiran Movies Ramoji Film City v. The Commercial TAx Officer Vanasthalipuram Circle — Telangana High Court (2006-06-30)
- M/s. Ushakiron Movies, v. The Commercial Tax Officer, — Telangana High Court (2006-06-30)
- M/s. Ushakiron Movies v. The Commercial Tax Oficer — Telangana High Court (2006-06-30)
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