BILAL NAZKI,CH.S.R.K. PRASAD

32 recorded High Court judgment(s) · 2004–2004

Courts

Disposal nature

Recent judgments

• Vellula Laxmi, v. The Government of Andhra Pradesh, — Telangana High Court (2004-12-09)
• Smt. Biyala Rajeswari, v. The District Collector AND District Magistrate, — Telangana High Court (2004-12-09)
• Smt. ratnavat Mani, v. The Collector and District Magistrate, — Telangana High Court (2004-12-09)
• Pabba Yadagiri, v. The Collector and District Magistrate, — Telangana High Court (2004-12-09)
• M. Muni reddy S/o M. Ranga Reddy v. The Collector and District Magistrate, — Telangana High Court (2004-12-08)
• S.Ramasubbamma, W/o.Late Tirupathaiah, v. Government of Andhra Pradesh rep.by its Secretary, — Telangana High Court (2004-12-08)
• T. Narayana Reddy, v. The Collector and District Magistrate, — Telangana High Court (2004-12-07)
• T. Narayana Reddy S/o Chinna Narapa Reddy v. The Collector and District, — Telangana High Court (2004-12-07)
• K. Sarveswara Rao, v. Government of Andhra Pradesh, — Telangana High Court (2004-12-07)
• K. Suvarchala, v. The High Court of Andhra Pradesh, — Telangana High Court (2004-12-06)