BILAL NAZKI,C.V.RAMULU

35 recorded High Court judgment(s) · 2005–2006

Courts

Disposal nature

Recent judgments

• Smt.Palle Lavanya, v. The Circle Inspector of Police, Police Station, — Telangana High Court (2006-12-08)
• N.KRISHNA RAO AND 2 OTHERS v. Y.JAGANNADHA RAO AND 21 OTHERS — Telangana High Court (2006-03-10)
• A.G.K. Associates, D.No. 50-27-17/4, v. The State of Andhra Pradesh, — Telangana High Court (2006-02-17)
• Prem Singh v. Ismail, — Telangana High Court (2005-12-29)
• M/s. Durga Dairy Ltd., v. Assistant Commissioner (CT) (INT) No.1 Division, — Telangana High Court (2005-12-29)
• M/s. Masqati Dairy Products v. Government of Andhra Pradesh, — Telangana High Court (2005-12-28)
• M/s. Masqati Dairy Products ( Regd Partnership Concern), v. Government of A.P., rep. by its Prl. Secretary, — Telangana High Court (2005-12-28)
• M/s. Masqati Dairy Products v. Government of Andhra Pradesh, — Telangana High Court (2005-12-28)
• M/s. Masqati Dairy Products ( Regd Partnership Concern), v. Government of A.P., rep. by its Prl. Secretary, — Telangana High Court (2005-12-28)
• M/s. Masqati Dairy Products ( Regd Partnership Concern), v. Government of A.P., rep. by its Prl. Secretary, — Telangana High Court (2005-12-28)