LexBILAL NAZKI
478 recorded High Court judgment(s) · 1998–2007
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 478 |
Disposal nature
| DISPOSED OF NO COSTS | 160 |
| DISMISSED NO COSTS | 125 |
| DISMISSED | 79 |
| ALLOWED NO COSTS | 52 |
| WITHDRAWN | 21 |
| DISMISSED FOR DEFAULT | 20 |
| CLOSED NO COSTS | 7 |
| DISMISSED AS INFRUCTUOUS | 6 |
Recent judgments
- Smt. Rayala M.Bhuvaneswari, v. Nagaphanender Rayala, — Telangana High Court (2007-12-20)
- P. Balanarasaiah v. N. Venkatesham — Telangana High Court (2007-12-13)
- Shaik Ismail v. Smt. Shameem Begum — Telangana High Court (2007-11-26)
- P.V.R. Sarma, v. Padamati Sundarakumar, — Telangana High Court (2007-11-23)
- Gandhari Yellaiah, s/o late Achaiah, v. Sri Praveen Prakash, IAS — Telangana High Court (2007-11-23)
- R. Dwarakanath, v. Dr. WAjidunnisa Begum, — Telangana High Court (2007-10-26)
- Antharam Shankergoud, v. The State of A.P. rep by its P.P. — Telangana High Court (2007-10-03)
- M.M. KHAN v. The State of A.P. Rep. by S.H.O. Addakal P.S. — Telangana High Court (2007-10-03)
- Paidi Prasad, v. The State of A.P., Rep by PP. — Telangana High Court (2007-10-03)
- O.Mallesham, v. The State of A.P., Rep., by Public Prosecutor, — Telangana High Court (2007-09-26)