BIBHU DATTA GURU
4,180 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 4180 |
Disposal nature
| DISMISSED | 2115 |
| ALLOWED | 630 |
| WITHDRAWN | 576 |
| DISPOSED OFF | 441 |
| PARTLY ALLOWED | 188 |
| INFRUCTUOUS | 163 |
| REJECTED | 36 |
| DISMISSED FOR NON-COMPLYING CONDITIONAL ORDER | 15 |
Recent judgments
- AMIT KUMAR TIWARI, v. SMT. SONAM TIWARI, — Chhattisgarh High Court (2026-06-01)
- MOHAN LAL BAJAJ v. SHIV KUMAR CHOURASIA — Chhattisgarh High Court (2026-06-01)
- RAJKUMAR RATRE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-06-01)
- SHRIRAM SINGH THAKUR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-06-01)
- M/S. AGRAWAL STONE CRUSHING COMPANY v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-06-01)
- ASHISH RAI v. SMT. ANJALI RAI — Chhattisgarh High Court (2026-06-01)
- JINDAL STEEL LIMITED v. CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION — Chhattisgarh High Court (2026-06-01)
- RAVISHANKAR BAGHEL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-06-01)
- DWARKA DAS BHOOTDA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-06-01)
- ATUL KUMAR VERMA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-06-01)
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