BIBHAS RANJAN DE

2,294 recorded High Court judgment(s) · 2007–2025

Courts

Disposal nature

Recent judgments

• AMRITA DAS PATTANAYAK (NEE BAG) v. SANJIB DAS PATTANAYAK — Calcutta High Court (2025-10-29)
• RANA ROY v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-10-28)
• AMAR KUMAR PAL v. SUTAPA BHADRA — Calcutta High Court (2025-09-25)
• NAND KISHORE CHOWDHURY AND ANOTHER v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-09-25)
• M/S MAHESHWARI AND COMPANBY LTD v. SAILENDRA NARAIN AND OTHERS — Calcutta High Court (2025-09-25)
• YUSUF KHAN v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-09-25)
• AMAR KUMAR PAL v. SUTAPA BHADRA — Calcutta High Court (2025-09-25)
• SUBROJYOTI NANDI v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-09-25)
• FABWORTH PROMOTERS PVT LTD v. THE KMC & ORS — Calcutta High Court (2025-09-25)
• SUDESHNA KUNDU MAHAPATRA AND ANOTHER v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-09-22)