BIBEK CHAUDHURI,. CHANDRA SHEKHAR JHA

33 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• Upendra Kumar Sharma @ Narendra Sharma v. Baby Devi — Patna High Court (2026-05-05)
• CHANDAN DEVI @ CHANDA DEVI @ NUNU DEVI @ NUNU v. The State of Bihar — Patna High Court (2026-05-04)
• Munna Yadav and Anr v. The State Of Bihar — Patna High Court (2026-04-24)
• MD. SAIYAD v. The State of Bihar — Patna High Court (2026-04-24)
• Md. Khurshid @ Md. Khurshid Rayeen v. The State Of Bihar — Patna High Court (2026-04-24)
• Md. Ahsan Alam v. The State Of Bihar — Patna High Court (2026-04-22)
• Smt. Geeta Devi v. Sri Ramesh G. Murty — Patna High Court (2026-04-21)
• Saurav Kumar @ Saurabh Kumar v. The State of Bihar — Patna High Court (2026-04-20)
• JAJ YADAV @ JAJ SINGH v. The State Of Bihar — Patna High Court (2026-04-20)
• Madhu Devi v. Rabindra Sharma — Patna High Court (2026-04-17)