BIBEK CHAUDHURI, BISWAROOP CHOWDHURY

41 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• ANISH GHOSH v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2023-05-29)
• PINTU BHOWMICK v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-20)
• BABULAL SK AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-20)
• AZAD ALI v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-20)
• MOJIBUR BISWAS@MOJIBAR BISWAS@MAJIBAR BISWAS@MOJIBOR BISWAS v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-20)
• PINTU MANDAL@BABU MANDAL AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-20)
• HOSEN ALI AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-20)
• ARUN MALLIK AND OTHERS v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-20)
• HARUN AL RASID AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-20)
• ABU SETABUR RAHMAN @ SETABUR RAHMAN MOULAVI v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-20)