LexBIBEK CHAUDHURI,. . ANSHUMAN
122 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 122 |
Disposal nature
| DISMISSED | 32 |
| DISPOSED | 28 |
| ALLOWED | 26 |
| WITHDRAWN | 16 |
| ABATED | 6 |
| CONVERTED | 4 |
| DISMISS FOR NON-PROSECUTION | 3 |
| PARTLY ALLOWED (DISPOSAL) | 3 |
Recent judgments
- M/s SS (JV) v. The State of Bihar — Patna High Court (2026-04-10)
- Saryug Yadav v. The State Of Bihar — Patna High Court (2026-03-18)
- Daso Kewat v. The State Of Bihar — Patna High Court (2026-03-18)
- FIDDU YADAV @ RAJU RANJAN KUMAR @ RAJU RANJAN v. The State of Bihar — Patna High Court (2026-02-27)
- RAJESH YADAV v. The State of Bihar — Patna High Court (2026-02-27)
- JALENDRA YADAV v. The State of Bihar — Patna High Court (2026-02-27)
- RAM BRAT YADAV @ RAMBARAT YADAV @ RAMBRAT SINGH v. The State of Bihar — Patna High Court (2026-02-27)
- Alok Ranjan v. Minu Jha — Patna High Court (2026-02-26)
- Deputy Commissioner of Income Tax v. Ganga Carriers P Ltd. — Patna High Court (2026-02-26)
- Amar Nath Bharti @ Akali Rai v. Sabita Devi — Patna High Court (2026-02-26)