BIBEK CHAUDHURI

2,922 recorded High Court judgment(s) · 2007–2023

Courts

Calcutta High Court

2922

DISPOSED	1400
DISMISSED	498
DISMISSED FOR DEFAULT	457
ALLOWED	250
DISMISSED FOR NON PROSECUTION	102
REJECTED	59
DISMISSED AS WITHDRAWN	42
DISMISSED AS NOT PRESSED	30

SANJIV GOENKA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-11-17)
PRATYUSH KUMAR RAY v. KHAITAN CONSULTANTS LTD. & ORS — Calcutta High Court (2023-11-17)
BHANU PRATAP SINGH v. STATE OF WEST BENGAL AND ANR. — Calcutta High Court (2023-11-17)
MONALISA BANERJEE v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-11-17)
GOURI PRASAD GOENKA & ORS. v. THE STATE OF W.B. — Calcutta High Court (2023-11-17)
ARUN KR. GHOSH v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-11-17)
JAGADISH PRASAD GOENKA v. STATE OF WEST BENGAL — Calcutta High Court (2023-11-17)
UTPAL BEHARA @ MANOJ v. STATE OF WEST BENGAL — Calcutta High Court (2023-11-17)
MONALISA BANERJEE MAJUMDER v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-11-17)
RUNGTA MINES LIMITED v. UNION OF INDIA AND ORS — Calcutta High Court (2023-10-19)