LexBIBEK CHAUDHURI
2,383 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 2383 |
Disposal nature
| DISPOSED | 727 |
| DISMISSED | 664 |
| ALLOWED | 453 |
| WITHDRAWN | 339 |
| D.F.D. FOR NON APPEARANCE | 94 |
| CONVERTED | 40 |
| BAIL GRANTED | 29 |
| PARTLY ALLOWED (DISPOSAL) | 21 |
Recent judgments
- Madhu Sharma v. The State of Bihar through Shri Alok Raj, the Director General — Patna High Court (2026-05-15)
- Dileep Kumar v. The State of Bihar through Dr. S. Sidharth, the Additional Chief Secretary, Education Department — Patna High Court (2026-05-15)
- Radha Kumari v. The State of Bihar — Patna High Court (2026-05-14)
- Same Akhter v. The State of Bihar — Patna High Court (2026-05-01)
- Anil Kumar Sharma v. The state of Bihar through Shri Pratyaya Amrit, — Patna High Court (2026-05-01)
- Ravishankar Raman v. The State of Bihar through the Principal Secretary, — Patna High Court (2026-05-01)
- Abham Kumar @ Abhay Kumar v. The State of Bihar — Patna High Court (2026-05-01)
- Sanjivani Vikash Foundation through its President of Akhilesh Kumar Akhil v. The State of Bihar through its Chief Secretary, — Patna High Court (2026-04-24)
- Chandan Kumar @ Chandan Kumar Yadav v. The State of Bihar — Patna High Court (2026-04-24)
- Madhuri Kumari v. The State of Bihar — Patna High Court (2026-04-03)