LexBHUWAN GOYAL
1,389 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 1389 |
Disposal nature
| ALLOWED | 697 |
| DISPOSED OF | 373 |
| DISMISSED | 245 |
| WITHDRAWN | 68 |
| PARTLY ALLOWED | 4 |
| TRANSFERRED | 1 |
| BOGUS | 1 |
Recent judgments
- ANJANI KUMAR S/O LATE CHATURBHUJ SHARMA, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- DR. SMT ALKA SETHI W/O DR. PRAHBAKAR SETHI, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- KARISHMA KUMARI W/O PAWAN KUMAR KHOKHAR, D/O VIJAY SINGH, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- SAPNA KUMARI MEENA D/O RAMESH CHAND MEENA, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- CHANGA KHAN S/O AASIN, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- SHRI GIRIRAJ PRASAD SON OF SHRI SUKHIRAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- BHAGWATI DEVI SONI, W/O LATE SHRI BHAGWAN SONI, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- BILKIS BANO D/O CHITTAR KHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- SONAM USMANI WIFE OF SHRI PUNIT SONI D/O SHRI SHAKIL USMANI v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- SAPNA D/O HARIRAM, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)