BHAWANI SINGH, . H.K.RATHOD

276 recorded High Court judgment(s) · 2004–2005

Courts

Gujarat High Court

276

39-RULE DISCHARGED/DISMISSED @ FH	149
38-RULE ABSOLUTE/ALLOWED @ FH	101
26-DISMISSED @ ADM.STAGE	20
46-ANY OTHER MODE @ FH	3
35-ANY OTHER MODE @ ADM.STAGE	2
41-COMPROMISE @ FH	1

KANTIBHAI KEDARBHAI TADVI v. CHAMPABEN GOPALBHAI THOBHANI — Gujarat High Court (2005-12-15)
VINODBHAI GOPALBHAI PATEL v. BHARATBHAI MAGANBHAI PATEL — Gujarat High Court (2005-12-15)
DALSUKHBHAI SOMABHAI PANCHAL v. LAXMANSINH PARATAPSINH — Gujarat High Court (2005-12-15)
DN THAKKAR v. UNION OF INDIA — Gujarat High Court (2005-12-14)
STATE OF GUJARAT v. HARIBHAI BHIMAJIBHAI PATEL — Gujarat High Court (2005-12-01)
JAWANSANG CHHAGANSINH THAKORE v. VIKRAMSINH MANUSINH CHAVDA DELETED AS PER COURT ORDER — Gujarat High Court (2005-11-30)
PUJSANG DAHYASANG MAKWANA v. VIKRAMSINH MANUSINH CHAVDA DELETED AS PER COURT ORDER — Gujarat High Court (2005-11-30)
JYOTSNABEN VINODBHAI JETALPURIYA v. BIPINBHAI BHOLABHAI PATEL — Gujarat High Court (2005-11-17)
MAHENDRAKUMAR MANILAL PATEL v. RAMJIBHAI DALSIBHAI CHAUDHARI — Gujarat High Court (2005-10-27)
MAHENDRAKUMAR MANILAL PATEL v. P.S.I SHRI R. D. CHAUDHARI — Gujarat High Court (2005-10-27)