BHASKAR BHATTACHARYA

267 recorded High Court judgment(s) · 2012–2014

Courts

Gujarat High Court

267

38-RULE ABSOLUTE/ALLOWED @ FH	115
39-RULE DISCHARGED/DISMISSED @ FH	87
46-ANY OTHER MODE @ FH	18
44-PARTLY ALLOWED @ FH	16
35-ANY OTHER MODE @ ADM.STAGE	12
47-DISPOSAL IN ANY OTHER MODE FH	12
45-TRANSFERRED TO CAT @ FH	5
(unspecified)	2

UNITED INDIA INSURANCE COMPANYLIMITED v. RAHIMBHAI MASILBHAI GHANCHI — Gujarat High Court (2014-09-25)
NATIONAL INSURANCE CO. LTD. v. DHOLKIBEN WD/O DHARUBHAI VALABHAI BHURIYA — Gujarat High Court (2014-09-25)
MANSURI RAFIKBHAI SULEMANBHAI v. PATEL BHIKHABHAI DAHYABHAI — Gujarat High Court (2014-09-25)
JAYANTILAL LALJIBHAI KANANI v. DILIPSINH HIMATSINH METYA — Gujarat High Court (2014-09-25)
UNITED INDIA INSRUANCE CO. LTD. v. KALABHAI BACHUBHAI PARMAR — Gujarat High Court (2014-09-24)
UNITED INDIA INSURANCE CO. LTD. v. NAGINBHAI FOGATBHAI PATEL — Gujarat High Court (2014-09-24)
PRAVINKUMAR JETHABHAI PARMAR v. KISHORBHAI BHAVNBHAI RATHOD — Gujarat High Court (2014-09-24)
DILIPKUMAR KESHAVLAL PANDYA v. RAYSINGBHAI BHIKHABHAI PAGI — Gujarat High Court (2014-09-24)
NAGINBHAI FOGATBHAI PATEL v. RAJKUMAR RAMBHAI RAVAT — Gujarat High Court (2014-09-24)
NEW INDIA ASSURANCE CO. LTD. v. PARSHOTAMBHAI MANSUKHBHAI MISTRI — Gujarat High Court (2014-09-24)