BHASKAR BHATTACHARYA, . B.PARDIWALA

862 recorded High Court judgment(s) · 2012–2014

Courts

Gujarat High Court

862

38-RULE ABSOLUTE/ALLOWED @ FH	314
26-DISMISSED @ ADM.STAGE	205
39-RULE DISCHARGED/DISMISSED @ FH	86
35-ANY OTHER MODE @ ADM.STAGE	75
28-REJECTED @ ADM.STAGE	46
53-ALLOWED / GRANTED @ ADM.STAGE	40
56-DISPOSED AT ADMISSION STAGE	32
44-PARTLY ALLOWED @ FH	27

JANAK SHIVLAL RAJPUROHIT v. STATE OF GUJARAT — Gujarat High Court (2014-09-05)
AJAYBHAI RIDDISHANKER JOSHI v. STATE OF GUJARAT — Gujarat High Court (2014-09-05)
MUKTIPARK CO OPERATIVE SOCIETY - PART - IV v. AHMEDABAD MUNICIPAL CORPORATION — Gujarat High Court (2014-09-05)
BHANUBEN MOHANBHAI WIFE OF RAMESHBHAI LAXMANBHAI SAKARIYA v. STATE OF GUJARAT — Gujarat High Court (2014-09-05)
SHARIFBHAI HASAMBHAI SAKRARAYANI v. STATE OF GUJARAT — Gujarat High Court (2014-09-05)
DINESHCHANDRA VITHTHALBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2014-09-05)
GOVINDBHAI V MAKWANA - ACCOUNTANT v. STATE OF GUJARAT — Gujarat High Court (2014-09-05)
SULTANABAD BHIMPORE SOCIAL AND ENVIRONMENTAL PROTECTION v. STATE OF GUJARAT THRO SECRETARY — Gujarat High Court (2014-09-05)
CHANDRAVADAN DHRUV v. MUNICIPAL COMMISSIONER — Gujarat High Court (2014-09-05)
SHASHIKANT MOHANLAL THACKER v. STATE ELECTION COMMISSION — Gujarat High Court (2014-09-05)