LexBHARGAV D. KARIA, L. S. PIRZADA
21 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 21 |
Disposal nature
| 36-MCA DISPOSED OF | 10 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 3 |
| DISPOSED AS INFRUCTUOUS | 3 |
| 31-NOTICE DISCHARGED @ ADM.STAGE | 1 |
| 37-DISMISSED FOR DEFAULT @ ADMISSION | 1 |
| 27-WITHDRAWN @ ADM.STAGE | 1 |
| 33-CA DISPOSED OF | 1 |
| 26-DISMISSED @ ADM.STAGE | 1 |
Recent judgments
- PRAVINBHAI KARSHANBHAI SABHAD v. K.S. YAGNIK, DISTRICT DEVELOPMENT OFFICER — Gujarat High Court (2026-05-07)
- PRAVINKUMAR MUKUNDRAY THAKER v. K.S.YAGNIK, DISTRICT DEVELOPMENT OFFICER — Gujarat High Court (2026-05-07)
- KAMLESH JAGDISHCHANDRA BHAMBHAT v. SHRI ANKIT PANNU , DISTRICT DEVELOPMENT OFFICER — Gujarat High Court (2026-05-07)
- HEIRS OF DECEASED RAMSHAKTI JIVANDAS v. HEIRS OF DECEASED BHALABHAI DAHYABHAI — Gujarat High Court (2026-05-06)
- RAMESHBHAI CHHELSHANKAR OZA v. MANJULABEN SHAILESHBHAI MODI — Gujarat High Court (2026-04-28)
- GAJERA CHIRAGKUMAR BHARATKUMAR v. ANKITABEN D/O. POPATLAL PARSHOTTAMBHAI HIRPARA — Gujarat High Court (2026-04-27)
- MRUDULABEN ARVINDBHAI THAKAR v. THE STATE OF GUJARAT — Gujarat High Court (2026-04-24)
- PRITALBEN AMITKUMAR VARMA D/O,MAHESHKUMAR PATEL v. AMITKUMAR RADHESHYAM SHARMA — Gujarat High Court (2026-03-30)
- ATULBHAI JERAMBHAI CHUDASMA v. BHAVNABEN C GOSWAMI OR HIS SUCCESSOR — Gujarat High Court (2026-02-27)
- BHARATBHAI BHIMBHAI VIKMA v. BHAVNABEN C GOSWAMI — Gujarat High Court (2026-02-27)