LexBHARGAV D. KARIA
5,344 recorded High Court judgment(s) · 2017–2025
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| Gujarat High Court | 5344 |
Disposal nature
| 27-WITHDRAWN @ ADM.STAGE | 1343 |
| 56-DISPOSED AT ADMISSION STAGE | 770 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 641 |
| 26-DISMISSED @ ADM.STAGE | 548 |
| DISPOSED AS INFRUCTUOUS | 290 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 287 |
| 33-CA DISPOSED OF | 280 |
| 40-WITHDRAWN @ FH | 172 |
Recent judgments
- LEGAL HEIRS AND REPRESENTATIVES OF DECEASED PATEL ULLASBHAI PARSOTTAMBHAI v. PATEL DINESHBHAI RAMBHAI — Gujarat High Court (2025-11-07)
- RAJHANS METALS PRIVATE LIMITED v. UNION OF INDIA — Gujarat High Court (2025-07-25)
- HIREN ARVINDBHAI SOLANKI v. STATE OF GUJARAT — Gujarat High Court (2023-12-22)
- MUKESHBHAI SUDILAL PRAJAPATI v. STATE OF GUJARAT — Gujarat High Court (2023-12-22)
- DHIRENDRABHAI @ GOPALBHAI BHAGWANJIBHAI DHUDA v. STATE OF GUJARAT — Gujarat High Court (2023-12-22)
- VASANTKUMAR MANJIBHAI THACKER v. SPECIAL SECRETARY REVENUE DEPARTMENT (APPEALS) — Gujarat High Court (2023-12-22)
- CHAIRMAN/MANAGER SHRI, THE SABARKANTHA JILLA SAHAKARI KHARID VECHAN SANGH LIMITED v. BHAVIKKUMAR POPATBHAI PATEL — Gujarat High Court (2023-11-10)
- CHAIRMAN/MANAGER SHRI, THE SABARKANTHA JILLA SAHAKARI KHARID VECHAN SANGH LIMITED v. GOPALKRUSHNA NARSINHBHAI PATEL — Gujarat High Court (2023-11-10)
- CHAIRMAN/MANAGER SHRI, THE SABARKANTHA JILLA SAHAKARI KHARID VECHAN SANGH LIMITED v. RATHOD HASMUKHSINH DEVUSINH — Gujarat High Court (2023-11-10)
- CHAIRMAN/MANAGER SHRI, THE SABARKANTHA JILLA SAHAKARI KHARID VECHAN SANGH LIMITED v. SATISHKUMAR NATHABHAI PATEL — Gujarat High Court (2023-11-10)