BHARATI SAPRU,VIVEK VARMA

476 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

476

Disposed off/Decided on merits	243
Dismissed on merits	198
Dismiss other than merit(DD/Non Prosec./Abated)	31
Reference Disposed off	2
Allowed/Partly Allowed on merits	2

RENU RATHOUR v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2019-05-31)
UTKARSH JAISWAL v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2019-05-31)
KHALID KHAN v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2019-05-31)
DEVENDRA SINGH SIROHI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-31)
MANOJ KUMAR PATHAK v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-31)
RAMESH CHANDRA LODHI v. U.P POWER CORPORATION AND ANOTHER — Allahabad High Court (2019-05-31)
M/S. SRI CREATION v. CHIEF RECOVERY MANAGER OF BANK OF BARODA AND ANOTHER — Allahabad High Court (2019-05-31)
M/S J. K. G. CONSTRUCTION PRIVATE LIMITED v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2019-05-31)
RAHAT TRADING COMPANY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-31)
ARVIND KUMAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-05-31)