BHARATI SAPRU,SURYA PRAKASH KESARWANI

80 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Dismissed on merits	38
Dismiss other than merit(DD/Non Prosec./Abated)	31
Disposed off/Decided on merits	10
(unspecified)	1

GHANSHYAM GUPTA AND 2 OTHERS v. CHIEF COMMISSIONER OF INCOME TAX, KANPUR AND 2 OTHERS — Allahabad High Court (2018-09-28)
EVERGREEN INFRA SOLUTION v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-28)
NATRAJ MOBILE PVT LTD v. State of U.P. AND ANOTHER — Allahabad High Court (2018-09-28)
M/S SUNRISE MOBILE POINT v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-28)
M/S UMA SHANKAR SALES CORPORATION v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-28)
M/S METROPOLIS LOGISTICS PVT. LTD. v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-28)
BHAGWAN SHANKER MISRA v. NAGAR AYUKTYA NAGAR NIGAM — Allahabad High Court (2018-09-27)
M/S KRISHNA ENTERPRISES v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-27)
M/S OM SAI STEELS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-26)
COMMISSIONER OF INCOME TAX-I v. M/S OM VANASPATI UDYOG — Allahabad High Court (2018-09-25)