BHARATI SAPRU,SAURABH SHYAM SHAMSHERY
270 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 270 |
Disposal nature
| Dismissed on merits | 152 |
| Disposed off/Decided on merits | 57 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 54 |
| Allowed/Partly Allowed on merits | 7 |
Recent judgments
- U.P. RAJYA VIDYUT UTPADAN NIGAM LTD. v. SMT. SUNITA AND 2 OTHERS — Allahabad High Court (2020-01-22)
- U.P. RAJYA VIDYUT UTPADAN NIGAM LTD. AND ANOTHER v. RAJ LAXMI AND 2 OTHERS — Allahabad High Court (2020-01-22)
- FURQAN AHMAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-01-14)
- PHOOLBADAN RAM v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-01-14)
- RAMBRIJ v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-01-14)
- TARVESH KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-01-14)
- DISTRICT BASIC EDUCATION OFFICER AND ANOTHER v. VINAY KUMAR PANDEY AND 2 OTHERS — Allahabad High Court (2020-01-14)
- STATE BANK OF INDIA AND 2 OTHERS v. AYODHYA PRASAD PANDEY (DEAD) AND 5 OTHERS — Allahabad High Court (2020-01-13)
- AJEET KUMAR DUBEY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-01-13)
- MAHANGU AND 7 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-01-13)
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