LexBHARATI SAPRU,SARAL SRIVASTAVA
447 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 447 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 284 |
| Dismissed on merits | 91 |
| Disposed off/Decided on merits | 69 |
| Allowed/Partly Allowed on merits | 3 |
Recent judgments
- M/S VAISHNO FILLING STATION v. UNION OF INDIA THRU SECY. AND OTHERS — Allahabad High Court (2018-11-15)
- HANUMAN DAS KESRI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-31)
- NAFEES AHMAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-31)
- M/S SAHARA TIMBER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-05-31)
- RADHA MOHAN PURUSHOTTAM DAS JEWELS PRIVATE LIMITED AND ANOTHER v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2018-05-31)
- KISHORI DEVI v. KANPUR ELECTRICITY SUPPLY COMPANY LTD. AND 2 OTHERS — Allahabad High Court (2018-05-31)
- ASHOK SINGH YADAV v. State of U.P. AND 10 OTHERS — Allahabad High Court (2018-05-31)
- DHARMA DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-31)
- RAM KISHOR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-31)
- INDRA DEV PANDEY v. STATE OF U P AND ANOTHER — Allahabad High Court (2018-05-31)