BHARATI SAPRU,SALIL KUMAR RAI

164 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

164

Dismissed on merits	97
Allowed/Partly Allowed on merits	42
Disposed off/Decided on merits	22
Dismiss other than merit(DD/Non Prosec./Abated)	3

HAMIRPUR DISTRICT COOPERATIVE BANK LIMITED v. THE COMMISSIONER INCOME TAX AND ANOTHER — Allahabad High Court (2019-02-21)
COMMISSIONER OF INCOME TAX AND ANR. v. ALLAHABAD HIGH SCHOOL SOCIETY — Allahabad High Court (2019-01-11)
CHANDRA PAL v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2019-01-11)
SHAQEEL AHMAD v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2019-01-11)
SHALINI AGARWAL v. PR. COMMISSIONER OF INCOME TAX AND ANOTHER — Allahabad High Court (2019-01-11)
TECHNO ELECTRIC ENGINEERING COMPANY LIMITED v. NATIONAL SECURITIES DEPOSITORY LIMITED AND 4 OTHERS — Allahabad High Court (2019-01-11)
RUKSANA KHATOON v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-01-11)
RAMBETI v. State of U.P. AND 8 OTHERS — Allahabad High Court (2019-01-11)
SANJAY KUMAR SAROJ v. State of U.P. AND 8 OTHERS — Allahabad High Court (2019-01-11)
ABUTALIB AND 2 OTHERS v. STATE OF U P AND 6 OTHERS — Allahabad High Court (2019-01-11)