BHARATI SAPRU,ROHIT RANJAN AGARWAL

531 recorded High Court judgment(s) · 2018–2020

Courts

Allahabad High Court

531

Dismissed on merits	345
Disposed off/Decided on merits	134
Dismiss other than merit(DD/Non Prosec./Abated)	45
Allowed/Partly Allowed on merits	7

M/S ESTER (INDIA) CHEMICALS PVT. LIMITED COMPANY THROUGH ITS DIRECTOR RAKESH AGRAWAL v. UNION OF INDIA THROUGH ITS SECRETARY EXCISE AND CUSTOMS, NEW DELHI AND 4 OTHERS — Allahabad High Court (2020-07-13)
SHAILENDRA KUMAR v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2020-06-08)
SURENDRA SINGH JAIN v. State of U.P. AND ANOTHER — Allahabad High Court (2020-05-13)
SUNIL KUMAR v. State of U.P. THROUGH ITS PRINCIPAL SECRETARY (TAX AND INSTITUTIONAL) AND 2 OTHERS — Allahabad High Court (2020-05-04)
PRINCIPAL, SRI ANAR DEVI KHANDELWAL MAHILA POLYTECHNIC v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-01-17)
m/s honda siel power products v. union of india through secy. and another — Allahabad High Court (2019-12-17)
M/S. CHHATRA SHAKTI CONSTRUCTION COMPANY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-17)
RAJENDRA PRASAD JAISWAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-16)
PREMCO RAIL ENGINEERS LIMITED v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-16)
MOHAMMAD HASHIM v. State of U.P. AND ANOTHER — Allahabad High Court (2019-11-16)