BHARATI SAPRU,PIYUSH AGRAWAL

640 recorded High Court judgment(s) · 2018–2020

Courts

Allahabad High Court

640

Dismissed on merits	352
Disposed off/Decided on merits	152
Dismiss other than merit(DD/Non Prosec./Abated)	114
Allowed/Partly Allowed on merits	22

MOHD. DANISH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-03-17)
UDAYRAJ YADAV v. State of U.P. AND 7 OTHERS — Allahabad High Court (2020-03-17)
KHUSHBOO MADHESHIYA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-03-17)
SANJAY KUMAR GUPTA v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2020-03-17)
PINKI OMAR v. State of U.P. AND 7 OTHERS — Allahabad High Court (2020-03-17)
NISHA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-03-17)
SANJEEV SINGH RANA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-03-17)
KM. BHUMI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-03-17)
JHARNA SHAH v. State of U.P. AND 5 OTHERS — Allahabad High Court (2020-03-17)
NADEEM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-03-05)