LexBHARATI SAPRU,NEERAJ TIWARI
232 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 232 |
Disposal nature
| Disposed off/Decided on merits | 120 |
| Dismissed on merits | 97 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 11 |
| Allowed/Partly Allowed on merits | 3 |
| Reference Disposed off | 1 |
Recent judgments
- DEVENDRA NATH SINGH AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-12-13)
- JAWAHAR LAL KUSHWAHA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-13)
- M/S MIRHA EXPORTS PVT. LTD. v. PRINCIPAL COMMISSIONER OF INCOME TAX and ANOTHER — Allahabad High Court (2018-08-03)
- M/S M.K. OVERSEAS PVT. LTD. v. PRINCIPAL COMMISSIONER OF INCOME TAX and ANOTHER — Allahabad High Court (2018-08-03)
- MANOJ KUMAR YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-30)
- AJAY SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-29)
- BHARAT YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-29)
- UCO BANK BRANCH HASLEY ROAD, KANPUR NAGAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-28)
- harishanker jaiswal v. State of U.P. and 3 ors — Allahabad High Court (2018-03-28)
- M/S KISSAN PETRO OILS PVT. LTD. v. UNION OF INDIA,CBEC AND ANOTHER — Allahabad High Court (2018-03-28)