BHARATI SAPRU,JAYANT BANERJI

198 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

198

Dismissed on merits	139
Disposed off/Decided on merits	32
Dismiss other than merit(DD/Non Prosec./Abated)	25
Allowed/Partly Allowed on merits	1
Reference Disposed off	1

SHAILENDRA KUMAR v. UNION OF INDIA AND 8 OTHERS — Allahabad High Court (2018-11-22)
MOHAMMAD ASHRAF v. State of U.P. AND ANOTHER — Allahabad High Court (2018-11-22)
LALA SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-11-22)
RAM LALA SHUKLA AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-11-22)
VISHAL GOYAL v. State of U.P. AND 6 OTHERS — Allahabad High Court (2018-11-22)
CHANDRAMA PRASAD MISHRA v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2018-11-22)
PUNEET KUMAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-11-22)
YAMINI DEVI AND 3 OTHERS v. State of U.P. AND 7 OTHERS — Allahabad High Court (2018-11-22)
SUMAN NATH PANDEY v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-11-20)
UTKARSH GOEL v. State of U.P. AND 6 OTHERS — Allahabad High Court (2018-11-20)