BHARATI SAPRU,DINESH KUMAR SINGH

316 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

316

Dismissed on merits	253
Disposed off/Decided on merits	35
Dismiss other than merit(DD/Non Prosec./Abated)	15
Allowed/Partly Allowed on merits	13

RADHA KRISHNA TRANSPORT CO. v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-08-14)
M/S SHRIRAM KRIPA ASSOCIATES v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-08-14)
M/S SHREE SALASAR STEEL AND TRADERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-08-14)
M/S EVEREST TRADING CO. v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-08-14)
M/S SHRIRAM KRIPA ASSOCIATES v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-08-14)
M/S RIMJHIM ISPAT LTD. v. COMMISSIONER OF INCOME TAX AND ANOTHER — Allahabad High Court (2018-08-14)
SURESH KUMAR SHEETLANI v. INCOME TAX OFFICER-1 3 — Allahabad High Court (2018-08-14)
ASLAM NAGRA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-08-14)
YOGESH KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-08-14)
SHIV PRATAP SINGH v. EXCISE COMMISSIONER ALLAHABAD AND 3 OTHERS — Allahabad High Court (2018-08-14)