BHARATI SAPRU,AJAY BHANOT

47 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Dismissed on merits	31
Disposed off/Decided on merits	8
Dismiss other than merit(DD/Non Prosec./Abated)	5
Decided in terms of compromise	1
Allowed/Partly Allowed on merits	1
Reference Disposed off	1

PR. COMMISSIONER OF INCOME TAX VARANASI v. M/S SARJOO PRASAD AND SONS — Allahabad High Court (2018-08-18)
COMMISSIONER OF INCOME TAX-II KANPUR v. M/S SKYLINE HABITATES PVT.LTD. — Allahabad High Court (2018-08-18)
COMMISSIONER OF INCOME TAX MEERUT v. M/S ARYAMAN EDUCATION SOCIETY. — Allahabad High Court (2018-08-18)
PR. COMMISSIONER OF INCOME TAX VARANASI v. M/S SARJOO PRASAD AND SONS — Allahabad High Court (2018-08-18)
PR. COMMISSIONER OF INCOME TAX VARANASI v. M/S SARJOO PRASAD AND SONS — Allahabad High Court (2018-08-18)
COMMISSIONER OF INCOME TAX ALIGARH v. SRI BAL KISHAN GUPTA — Allahabad High Court (2018-08-18)
PR. COMMISSIONER OF INCOME TAX VARANASI v. M/S SARJOO PRASAD AND SONS — Allahabad High Court (2018-08-18)
RAJ KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-08-18)
THE COMMISSIONER OF INCOME TAX-II v. M/S SKYLINE HABITATS PVT. LTD. — Allahabad High Court (2018-08-18)
PR. COMMISSIONER OF INCOME TAX VARANASI v. M/S SARJOO PRASAD AND SONS — Allahabad High Court (2018-08-18)