BHARATI DANGRE, NIVEDITA P. MEHTA

243 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• FILASTRO CARDOZO v. STATE OF GOA THR CHIEF SECRETARY AND 8 ORS — Bombay High Court (2025-10-03)
• MOHINDER KAUR PAINTAL v. STATE OF GOA THR THE CHIEF SECRETARY AND 3 ORS — Bombay High Court (2025-09-18)
• RACHANA DEEPAK PEDNEKAR v. STATE OF GOA THR. THE CHIEF SECRETARY AND 5 ORS — Bombay High Court (2025-09-11)
• ADITI JAYESH NAIK v. STATE OF GOA, THR. CHIEF SECRETARY AND 6 ORS — Bombay High Court (2025-09-11)
• VIJEYENDRA @ CHETAN ARONDEKAR ( PRESENTLY LODGED IN JUDICIAL CUSTODY COLVALE) v. THE POLICE INSPECTOR OFFICER IN CHARGE OF CUNCOLIM POLICE STATION AND ANR — Bombay High Court (2025-09-10)
• THE GOA FOUNDATION THR SECRETARY DR. CLAUDE ALVARES v. THE GOA COASTAL ZONE MANAGEMENT AUTHORITY THR MEMBER SECRETARY AND 4 ORS — Bombay High Court (2025-09-04)
• ANTHONY F. Z. RODRIGUES v. STATE OF GOA, THR. THE CHIEF SECRETARY AND 2 ORS. — Bombay High Court (2025-09-04)
• AMANDA ANDREA MENEZES, THR. HER FATHER AND POA ANDRE AMARAL ANGELO MENEZES v. STATE OF GOA, THR. CHIEF SECRETARY AND 32 ORS — Bombay High Court (2025-09-02)
• KAMLAKAR DATTARAY SADHALE AND 3 ORS v. THE STATE OF GOA THR. ITS CHIEF SECRETARY AND 6 ORS — Bombay High Court (2025-08-25)
• SHELLY SHARMA, REP. BY HER POA NILESH KUMAR AND ANR v. THE STATE OF GOA, THR. THE CHIEF SECRETARY AND 3 ORS — Bombay High Court (2025-08-25)