BHARAT P. DESHPANDE, VALMIKI MENEZES

65 recorded High Court judgment(s) · 2023–2024

Courts

Bombay High Court

ROHAN PRABHAKAR KALANGUTKAR v. THE STATE OF GOA THR. ITS CHIEF SECRETARY AND 4 ORS — Bombay High Court (2024-09-23)
VEDANTA LIMITED, THROUGH ITS DY. CHIEF OPERATING OFFICER SAUVICK MAZUMDAR AND ANR., v. STATE OF GOA, THROUGH ITS CHIEF SECRETARY AND 4 ORS., — Bombay High Court (2024-07-12)
GEETABALA M.N. PARULEKAR, THROUGH HER POA, UMESH BHAKTA. v. STATE OF GOA, THROUGH ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2024-07-12)
SHASHIKALA KAKODKAR. v. STATE OF GOA, THROUGH ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2024-07-12)
SOCIEDADE TIMBLO IRMAOS LIMITADA, REPRESENTED BY ITS DIRECTOR FRANCISCO LUME PEREIRA. v. STATE OF GOA, THROUGH ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2024-07-12)
G.N. AGRAWAL, THROUGH POA DEVIDAS KUDCHADKAR. v. STATE OF GOA, THROUGH ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2024-07-12)
KUNDA RAGHUVIR GHARSE. v. STATE OF GOA, BY ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2024-07-12)
PANDURANG TIMBLO INDUSTRIES, REPRESENTED BY PRAKASH MOVYA AND ANR., v. STATE OF GOA, THROUGH ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2024-07-12)
GANGADHAR NARSINGDAS AGRAWAL, THR. HIS POA, CHANDRAKUMAR HUILGOL v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 2 ORS — Bombay High Court (2024-07-12)
N.S. NARVEKAR MINERALS, THROUGH ITS PARTNER MAYA SHRIKRISHNA T. POKLE. v. STATE OF GOA, THROUGH ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2024-07-12)