BHARAT P. DESHPANDE

1,131 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• BRIAN MERVILLE MASCARENHAS REP. THR. ITS POA ANTHONY MANDOVI AFONSO v. ROCHELLE MAXWELL CYRIL GEORGE — Bombay High Court (2024-12-06)
• MAZANIA OF SHREE NAVADURGA SAUNSTHAN MADKAI THR. ITS ATTORNEY SAEESH S. KAMAT v. SHRI. DEVI NAVADURGA PRATISHTHAN THR. ITS TRUSTEES R. NOS. 2 TO 11 AND 26 ORS — Bombay High Court (2024-12-05)
• ELITERIO ANTHONY CARVALHO @ ANTONIO ELEUTERIO JOSE CARVALHO (DEC.) AND 2 ORS v. VINAYAK ISHWAR KALIDAS @ VINAYAK ISHWAR PUJARI AND 3 ORS — Bombay High Court (2024-12-04)
• THE MANAGER, CANARA BANK,THR. NILANCHAL PRASAD JENA AND 2 ORS v. SAGAR JAWDEKAR AND 2 ORS — Bombay High Court (2024-12-02)
• OMKAR NARAYAN PRABHU, REP. HIS MATERNAL UNCLE UMESH V. KURDIKAR v. ANIL SITARAM PRABHU AND 2 ORS — Bombay High Court (2024-12-02)
• SHRIPAD DATTARAJ DESAI @ SHRIPAD DATTARAJ SINAI DESAI REP. HIS NATURAL GUARDIAN AND MOTHER v. SANJEEV NARAYAN DESAI @ SANJIV DESAI OR SANJIV NARAYAN DESAI AND 2 ORS — Bombay High Court (2024-12-02)
• OMKAR NARAYAN PRABHU, REP. BY HIS MATERNAL UNCLE UMESH V. KURDIKAR v. ANIL SITARAM PRABHU AND 2 ORS — Bombay High Court (2024-12-02)
• SHAIKH AHMED MUZAWAR v. STATE OF GOA THR. THE CHIEF SECRETARY AND 13 ORS — Bombay High Court (2024-12-02)
• ISHANI DATTARAJ DESAI @ ISHANI DATTARAJ SINAI DESAI REP. HER NATURAL GUARDIAN AND MOTHER v. SANJEEV NARAYAN DESAI @ SANJIV DESAI OR SANJIV NARAYAN DESAI AND 2 ORS — Bombay High Court (2024-12-02)
• MARIA LOURDES DIAS v. MICHAEL CRISTOVE DIAS @ MIGUEL C. DIAS (SINCE DECEASED THR HIS LRS) AND 42 ORS — Bombay High Court (2024-11-22)