BHARAT BHUSHAN PARSOON,. RAJIVE BHALLA

424 recorded High Court judgment(s) · 2007–2024

Courts

Disposal nature

Recent judgments

• M/S MAHARAWAL KHEWAJI TRUST v. C I T AND ANR. — Punjab & Haryana High Court (2024-04-01)
• MAHARAWAL KHEWAJI TRUST v. C I T AND ANR. — Punjab & Haryana High Court (2024-04-01)
• JYOTI SHARMA @ BHUMIKA v. MANOJ — Punjab & Haryana High Court (2018-07-16)
• PARDEEP BRAR v. HARINDER PAL SINGH — Punjab & Haryana High Court (2016-09-21)
• M/S GODREJ & BOYCE MFG. COMANY LTD v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2014-12-05)
• M/S GODREJ & BOYCE MFG. COMPANY LTD. v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2014-12-05)
• DHARAMPAL v. PRESIDING OFFICER AND ANOTHER — Punjab & Haryana High Court (2014-05-16)
• JAGBIR v. PRESIDING OFFICER AND ANR. — Punjab & Haryana High Court (2014-05-16)
• DHARAMBIR v. PRESIDING OFFICER AND ANR — Punjab & Haryana High Court (2014-05-16)
• HARISH SHARMA v. PRESIDING OFFICER AND ANOTHER — Punjab & Haryana High Court (2014-05-16)