LexBHARAT BHUSHAN PARSOON
10,024 recorded High Court judgment(s) · 1991–2023
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 10024 |
Disposal nature
| DISMISSED | 5993 |
| DISPOSED OF | 2472 |
| ALLOWED | 1558 |
| (unspecified) | 1 |
Recent judgments
- MUKHTIAR SINGH v. PRESIDING OFFICER, LABOUR COURT PATIALA & ANR — Punjab & Haryana High Court (2023-11-02)
- SHUKAL CHAND v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2023-07-18)
- (O&M) NARESH KUMAR v. REGIONAL DIRECTOR EC — Punjab & Haryana High Court (2023-02-28)
- SUKHJIT SINGH v. TOTA SINGH — Punjab & Haryana High Court (2020-02-26)
- C.R.YADAV v. HARYANA STATE ETC. — Punjab & Haryana High Court (2020-02-25)
- SUKHVEER SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2020-02-07)
- SATBIR SINGH AND OTHERS v. THE HARYANA STATE ELECTRICITY BOARD AND OTHERS — Punjab & Haryana High Court (2019-11-02)
- KULTAR SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2019-10-18)
- HARDEV SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2019-10-18)
- HARKANWALJIT SINGH @ DEEPAK v. STATE OF PUNJAB — Punjab & Haryana High Court (2019-08-30)