LexBHANWARU KHAN
415 recorded High Court judgment(s) · 2007–2015
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 415 |
Disposal nature
| PREMPTORY | 285 |
| DISMISSED | 63 |
| ALLOWED | 23 |
| DISPOSED OF | 17 |
| PARTLY ALLOWED | 11 |
| TRANSFERRED | 9 |
| (unspecified) | 4 |
| PEREMPTORY | 3 |
Recent judgments
- RAJESH SINGHAL v. STATE OF RAJ andORS — Rajasthan High Court (2015-05-27)
- CHANDRA SHEKHAR VIDYAPEETH ORS v. STATE OF RAJ AND ORS — Rajasthan High Court (2015-01-16)
- SUREKHA SHARMA ORS v. STATE PANCHAYATI RAJ DEP ORS — Rajasthan High Court (2014-11-25)
- LALA RAM v. THE ADDL. DISTRICT JUDGE FT NO.9 andORS. — Rajasthan High Court (2013-11-28)
- ARCHANA v. ANOOP KUMAR — Rajasthan High Court (2013-10-28)
- AZIZA BANO and ORS v. NASIMUDDIN KHAN and ORS — Rajasthan High Court (2013-01-21)
- RAJKUMAR AGRAWAL v. MONU AGRAWAL AND ANR — Rajasthan High Court (2012-07-25)
- SMT SAVITRI DEVI v. NEMI CHAND AND OTHERS — Rajasthan High Court (2012-05-04)
- HARIOM PRAKASH BHARGAVA v. PRABHU NARAYAN — Rajasthan High Court (2012-04-09)
- CHIMMAN LAL SHARMA v. STATE OF RAJ AND ORS — Rajasthan High Court (2009-12-15)