LexBHALLA JAGDISH,MUNISHWAR NATH BHANDARI
61 recorded High Court judgment(s) · 2010–2010
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 61 |
Disposal nature
| DISMISSED | 40 |
| DISPOSED OF | 17 |
| ALLOWED | 3 |
| WITHDRAWN | 1 |
Recent judgments
- M/S SIDDHI CULTVATION PVT LTD ORS v. UNION OF INDIA and ORS — Rajasthan High Court (2010-10-29)
- SUO MOTU v. STATE OF RAJ — Rajasthan High Court (2010-10-29)
- M/S AXON REALPRO PVT LTD ORS v. UNION OF INDIA and ORS — Rajasthan High Court (2010-10-29)
- M/S HANUMAN CULTIVATION PVT ORS v. UNION OF INDIA and ORS — Rajasthan High Court (2010-10-29)
- M/S EXPRO CONST PVT LTD AND ORS v. UNION OF INDIA and ORS — Rajasthan High Court (2010-10-29)
- M/S ALLCON ESTATE PVT LTD ORS v. UNION OF INDIA and ORS — Rajasthan High Court (2010-10-29)
- M/S PALAASH CONSTRUCTION PVT ORS v. UNION OF INDIA and ORS — Rajasthan High Court (2010-10-29)
- SANJAY TYAGI and ANR v. STATE OF RAJ and ORS — Rajasthan High Court (2010-10-27)
- PRAMOD SHARMA v. PARAS JAIN AND ORS — Rajasthan High Court (2010-07-14)
- SMT MEENA JOSHI v. STATE OF RAJ AND ORS — Rajasthan High Court (2010-07-14)