BHAGWATI PRASAD, . S.R.BRAHMBHATT

193 recorded High Court judgment(s) · 2008–2008

Courts

Gujarat High Court

193

39-RULE DISCHARGED/DISMISSED @ FH	149
46-ANY OTHER MODE @ FH	40
35-ANY OTHER MODE @ ADM.STAGE	2
27-WITHDRAWN @ ADM.STAGE	1
38-RULE ABSOLUTE/ALLOWED @ FH	1

SPECIAL OFFICER, DIRECTOR OF HIGHER EDUICATION v. . — Gujarat High Court (2008-10-21)
PRAVINKUMAR MAGANLAL PATEL v. SURAT PEOPLE'S CO-OP BANK LTD — Gujarat High Court (2008-10-10)
STATE OF GUJARAT v. GUNVANTLAL JAWAHARLAL BHAIYA — Gujarat High Court (2008-09-02)
STATE OF GUJARAT v. GIRA NATHUBHA MOBATSINH STRUCK OFF AS PER CT'S ORDER — Gujarat High Court (2008-09-02)
STATE OF GUJARAT v. NAGJIBHAI VARSIBHAI — Gujarat High Court (2008-09-02)
TEJENDRABHAI ASHOKBHAI RAMANI v. GUJARAT UNIVERSITY — Gujarat High Court (2008-09-02)
YASHVI BHARATKUMAR SHAH THRO'HER FATHER DR.BHARATKUMAR v. GUJARAT UNIVERSITY — Gujarat High Court (2008-09-02)
NISHARG P SHAH v. GUJARAT UNIVERSITY — Gujarat High Court (2008-09-02)
STATE OF GUJARAT v. NAGJIBHAI LAXMANBHAI — Gujarat High Court (2008-09-02)
NATIONAL INSURANCE CO. LTD. v. ROHITBHAI V SHAH — Gujarat High Court (2008-09-01)