BHAGWATI PRASAD, . D.H.WAGHELA
91 recorded High Court judgment(s) · 2008–2008
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 91 |
Disposal nature
| 46-ANY OTHER MODE @ FH | 67 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 19 |
| 26-DISMISSED @ ADM.STAGE | 3 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 2 |
Recent judgments
- MUCHHADIAYA BHARAT NATHUBHAI v. STATE OF GUJARAT — Gujarat High Court (2008-09-25)
- MALIWAD SURABHAI KALUBHAI v. STATE OF GUJARAT — Gujarat High Court (2008-09-25)
- VASAVA KIRANKUMAR MANGABHAI v. STATE OF GUJARAT — Gujarat High Court (2008-09-25)
- GANPATSINGH MAVJIBHAI PARMAR v. STATE OF GUJARAT — Gujarat High Court (2008-09-25)
- STATE OF GUJARAT v. AMARSINH RANCHHODBHAI PARMAR — Gujarat High Court (2008-09-25)
- VASAVA KANCHANBHAI MAGANBHAI v. STATE OF GUJARAT — Gujarat High Court (2008-09-25)
- RANA PREMKUMAR BABULAL v. STATE OF GUJARAT — Gujarat High Court (2008-09-25)
- STATE OF GUJARAT v. PRABHATSINH DULABHAI PARMAR — Gujarat High Court (2008-09-25)
- STATE OF GUJARAT v. ARAJUNSINH SANKARBHAI PARMAR — Gujarat High Court (2008-09-25)
- JERAMBHAI MOHANBHAI v. UNION OF INDIA — Gujarat High Court (2008-09-22)
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