BHAGWATI PRASAD, . BANKIM.N.MEHTA
147 recorded High Court judgment(s) · 2008–2008
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 147 |
Disposal nature
| 46-ANY OTHER MODE @ FH | 61 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 47 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 36 |
| 44-PARTLY ALLOWED @ FH | 3 |
Recent judgments
- SOMABHAI SAVABHAI MAKWANA v. STATE OF GUJARAT — Gujarat High Court (2008-12-24)
- BHARWAD GOBARBHAI WAGHABHAI v. STATE OF GUJARAT — Gujarat High Court (2008-12-24)
- ASHOKBHAI RAMSINGH VASAVA v. STATE OF GUJARAT — Gujarat High Court (2008-12-24)
- DHANIBEN MANILAL VASAVA v. STATE OF GUJARAT — Gujarat High Court (2008-12-24)
- STATE OF GUJARAT v. GIRASIYA SUKHADEVSINH DEVUBHA — Gujarat High Court (2008-12-23)
- SOMABHAI PRAGJIBHAI v. STATE OF GUJARAT — Gujarat High Court (2008-12-23)
- RAJENDRASINH KHENGARSINH WALA v. STATE OF GUJARAT — Gujarat High Court (2008-12-23)
- PATEL MAGANBHAI NARSINHBHAI v. STATE OF GUJARAT — Gujarat High Court (2008-12-23)
- STATE OF GUJARAT v. GIRASIYA TEJUBHA GANUBHA — Gujarat High Court (2008-12-23)
- GIRASIYA SUKHDEVSINH DEVUBHA v. STATE OF GUJARAT — Gujarat High Court (2008-12-23)
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